Supreme Court - Daily Orders
P. Lakshmaiah vs P. Jayaprada @ Jayasree on 5 March, 2020
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.6 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9323/2019
P. LAKSHMAIAH Petitioner(s)
VERSUS
P. JAYAPRADA @ JAYASREE & ANR. Respondent(s)
Date : 05-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s)
Mr. Kedar Nath Tripathy, AOR
For Respondent(s)
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Goutham, Adv.
UPON hearing the counsel the Court made the following
O R D E R
None present for Respondent No. 2. Last opportunity of four weeks is granted to the petitioner to serve the Respondent No. 1.
It is made clear, that in case steps are not taken, the appeal shall be deemed to be dismissed for Respondent No. 1 for all consequences.
(MANISH ISSRANI) (ANAND PRAKASH) Signature Not Verified SENIOR PERSONAL ASSISTANT BRANCH OFFICER Digitally signed by RAJNI MUKHI Date: 2020.03.06 16:02:02 IST Reason: