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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Odisha - Subsection

Section 3B(2)(iii) in The Orissa Grama Panchayats Election Rules, 1965

(iii)a certificate to be signed jointly by the Election Officer and the Sub-Collector in the following form :