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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(a) in The Rajasthan Maternity Benefit Act, 1953

(a)"Employer" includes an occupier of factory as defined under section 2(n) of the Factories Act, 1948 and the manager of a factory declared under Section 7(1)(F) of the said Act or any person found acting as manager under section 7 (5) of the said Act.