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Union of India - Section

Section 263 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

263. Service Certificates.

- All particulars required to be entered in the Service Certificate shall be so done, after tallying the same with the entries made in the Form of Enrolment, particular attention being paid to the verification from the person by personal interrogation, of his age and name,and the address of his next-of-kin, with correct spellings, etc.