Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(a) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(a)the use of any variety registered under this Act by any person using such variety for conducting experiment or research; or