Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(9) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942 (9)[ "Week" means a period of seven days commencing on Monday and ending on Sunday;] [Inserted by Notification No. 3025-725-1206-V-SR-81, dated 21-11-81.]
