Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(o) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967 (o)"Special Pay" means an addition, of the nature pay, to the emoluments of a post or of a Municipal employee, granted in consideration of-
