Delhi High Court - Orders
M/S Telecommunications Consultants ... vs M/S Vista Information Systems Private ... on 9 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 140/2023
M/S TELECOMMUNICATIONS CONSULTANTS INDIA
LTD. (A GOVT. OF INDIA ENTERPRISE) .....Appellant
Through: Mr. Viraj Datar, Sr. Advocate.
with Dr. Karnnnika A. Seth,
Mr. Aryaman Singh & Mr.
Gurneev Singh, Advs.
versus
M/S VISTA INFORMATION SYSTEMS
PRIVATE LTD. .....Respondent
Through: Ms. Tripti Kapoor & Ms. Eshita
Gupta, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 09.12.2024 CM APPL. 1865/2024 (Amendment of Appeal) Bearing in mind the disclosures made, the application is allowed. The amended appeal filed with the application is taken on record.
Application stands disposed of.
FAO(OS) (COMM) 140/2023 and CM APPL. 35663/2023 (Stay), CM APPL. 54000/2023 (33 Days Delay in W.S.), CM APPL. 1874/2024 (E.H. Of CM 35663/2023) Since the issue which is sought to be canvassed is jurisdictional and goes to the very root of the conduct of the arbitral proceedings itself and which would now have to be evaluated in light of the judgment rendered by the Supreme Court in Bharat Broadband Network Limited vs. United Telecom Limited [(2019) 5 SCC 755], This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:21:41 we note that the matter would merit consideration.
Let it be called again on 28.01.2025.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 09, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:21:41