Himachal Pradesh High Court
Devesh Chandel vs . Union Of India & Others on 20 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Devesh Chandel vs. Union of India & others CWP No.835 of 2020 .
20.07.2022 Present: Mr. L.N. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma ASGI, for respondent No.1.
Ms.Vandana Misra, Advocate, for respondent Nos.2 to 4. Respondent No.5 is yet to be served. Learned counsel for the petitioner to take steps for service upon respondent No.5 within one week. In the event of steps being taken, notice be issued to respondent No.5, returnable by four weeks. List thereafter.
CMP No.9300 of 2022 Since respondent No.5 is yet to be served, the application to stand disposed of.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge July 20, 2022 (vt) ::: Downloaded on - 20/07/2022 20:08:11 :::CIS