Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] Union of India - Subsection Section 3A(v) in The Southern State (Regulation of Export of Rice) Order, 1964 (v)from a village in the border area to the nearest grain market (mandi) in the "specified area" whether such market (mandi)is within or outside the border area;
