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[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(9)(a) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(a)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen. Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.