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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(c) in Gujarat Minor Mineral Concession Rules, 2010

(c)the search for and winning of minor minerals on the surface by chipping of outcrops by a gemologist's hammer without involving any disturbance of the soil by way of digging of pits, trenches or otherwise;