Himachal Pradesh High Court
Brijbhan vs . State Of H.P. on 20 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Brijbhan Vs. State of H.P. .
Cr. Rev. No. 100 of 2013 20.10.2022 Present: Mr. Balwant Singh Thakur, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondent-State.
r to Learned Counsel for the petitioner submits that despite his best endeavours, no response is coming forth from the petitioner, and accordingly, he prayed that the case be taken up after four weeks so that he can write a registered letter to the petitioner.
Ordered accordingly.
List after four weeks.
(Ajay Mohan Goel) Judge October 20, 2022 (narender) ::: Downloaded on - 21/10/2022 20:06:12 :::CIS