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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Maharashtra - Subsection

Section 121(1)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iii)The Executive Council shall be free to appoint or co-opt any other person other than the member of the Executive Council as a member for assisting the said committee.