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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(4)(ii) in The Delhi Excise Rules, 2010

(ii)the Government may fix the wholesale price (exclusive of duty, retail margin, local transport charges and VAT of Country Liquor and may fix different prices for different types of Country Liquor: -