Himachal Pradesh High Court
Sunil Mohan Jetly vs Sub Post Master And Another on 12 March, 2018
Bench: Sanjay Karol, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. : 2265 of 2017.
Decided on: 12.03.2018.
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Sunil Mohan Jetly ....Petitioner.
Versus
Sub Post Master and another ...Respondents.
Coram
The Hon'ble Mr. Justice Sanjay Karol, Acting Chief Justice.
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge. Whether approved for reporting?1 For the petitioner : Mr. Deven Khanna, Advocate.
For the respondents : Mr. Rajesh Sharma, ASGI. Sanjay Karol, Acting Chief Justice (Oral) At this stage, Mr. Deven Khanna, learned Counsel for the petitioner seeks permission to withdraw present petition. The petition is accordingly permitted to be withdrawn.
The petition stands disposed of in above terms. So also pending miscellaneous application(s), if any.
(Sanjay Karol) Acting Chief Justice (Ajay Mohan Goel) Judge March 12, 2018.
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