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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(a) in Himachal Pradesh Para-Veterinary Council Act, 2010

(a)in the case of the first contravention, prohibit the Para-veterinary institution concerned from presenting such students in relation to which the contravention has been made to any University or Veterinary institution for taking any examination which would enable such students to qualify themselves for the award of any recognised veterinary qualification; and