Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (1)to provide for instruction in agriculture, rural industry and business and allied sciences and in such other branches of learning as the University may think fit;
