Gauhati High Court
Page No.# 1/4 vs The Union Of India And 5 Ors on 3 February, 2023
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010228972019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7077/2019
ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE ASSOCIATION
(AUSEWA) AND 4 ORS.
REP. BY ITS PRESIDENT AND SECRETARY, OFFICE ADDRESS- ASSAM
UNIVERSITY, SILCHAR, CAMPUS, DIST. CACHAR, ASSAM, PIN-788011
2: RAVI RAJWANSHI
S/O DR. BECHE LAL RAJWANSHI
ASSISTANT PROFESSOR
DEPTT. OF BIOTECHNOLOGY
ASSAM UNIVERSITY
SILCHAR
PRESIDENT ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE
ASSOCIATION (AUSEWA)
R/O RANGIRKHARI
SILCHAR
DIST. CACHAR ASSAM
PIN-788005
3: RANJIT DAS
S/O LT. SURESH CHANDRA DAS
ASSISTANT FINANCE SECTION
SECREATRY
ASSAM UNIVERSITY SC AND ST EMPLOYEES WELFARE ASSOCIATION
(AUSEWA)
R/O PUSHPA BIHAR LANE
MEHERPUR
SILCHAR
DIST. CACHAR
ASSAM
PIN-788015
Page No.# 2/4
4: OSOR PERTIN
M TECH IN ELECTRONIC AND COMMUNICATION ENGINEERING
ST CATEGORY CANDIDATE
R/O- VILL- BOLUNG 1
NEAR GOVT HS SCHOOL
DIST- LOWER DIBANG VALLEY
ARUNACHAL PRADESH
PIN- 792110
PRSENT R/O- SILCHAR TOWN
DIST- CACHAR
ASSAM
5: JAGADISH HANSA
S/O- TIKESWAR HANSA
SC CANDIDATE
PH.D BIOTECHNOLOGY DEPTT
PERMANENT R/O- VILL AND P.O- KINDIRA
SAMBALPUR
ODISHA
PIN- 768222
C/O- RANJIT DAS SILCHAR
DIST- CACHAR
ASSAM
PIN- 78801
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE MINISTRY OF HUMAN RESOURCE
DEVELOPMENT, DEPTT. OF HIGHER EDUCATION, SHASTRI BHAWAN,
NEW DELHI-110011
2:THE VICE CHANCELLOR CUM CHAIRPERSON
EXECUTIVE COUNCIL
ASSAM UNIVERSITY
SILCHAR
CACHAR
ASSAM
PIN- 788011
3:THE REGISTRAR
ASSAM UNIVERSITY
Page No.# 3/4
SILCHAR
CACHAR
ASSAM
PIN- 788011
4:DR L N SETHI
THE LIAISON OFFICER (FOR SC
ST AND PWD)
ASSAM UNIVERSITY
SILCHAR
DIST- CACHAR
ASSAM
PIN- 788011
5:THE SECRETARY TO THE GOVT OF INDIA
MIN OF PERSONNEL
PUBLIC GRIEVANCES AND PENSION
DEPTT OF PERSONNEL AND TRAINING
NORTH BLOCK
NEW DELHI
PIN- 110001
6:THE UNIVERSITY GRANT COMMISSION
TO BE REP. BY ITS SECRETARY/CHAIRPERSON BAHADUR SHAH ZAFAR
MARG
NEW DELHI
PIN- 11000
Advocate for the Petitioner : MR. B PURKAYASTHA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 03-02-2023 Mr. S Sutradhar, learned counsel for the petitioners prays for 2 (two) Page No.# 4/4 weeks' time to enable him to go through the roster sheets provided by the State respondents.
Prayer is allowed.
Accordingly, list the matter after 2 (two) weeks.
JUDGE Comparing Assistant