Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(3) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 (3)[x x x] [Deleted by Memo. No. 120010/D.O. (A&R)/88-2, Revenue, (A&R), dated 8-8-1989. ]
