Section 25 in The Charitable Endowments (Madhya Pradesh) Rules, 1957
25. Application of Grants. - All applications for grant of educational assistance/interest subsidy etc., shall be submitted in the forms attached to these rules to the District Sainik Welfare Officer of the District/Collector of the District who, after scrutiny, shall submit it to the Secretary of the Fund who will obtain orders of the Chairman, wherever necessary.
