Rajasthan High Court - Jaipur
Surendra Singh S/O Mahar Singh Rattan vs State Of Rajasthan on 18 August, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 7064/2022
Surendra Singh S/o Mahar Singh Rattan,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Umesh Vyas For Respondent(s) : Mr. Suresh Kumar For State : Mr. Prashant Sharma, PP HON'BLE MR. JUSTICE BIRENDRA KUMAR Judgment / Order 18/08/2022 Learned Public Prosecutor shall procure the factual report of the investigation in connection with F.I.R. No.177/2022 registered with Police Station Nogava, District Alwar for the offence under Sections 498-A, 406, 323, 354 & 377 of IPC.
Learned counsel for the Respondent No.2 has already appeared.
Learned counsel for the Respondent No.2 shall file reply within two weeks.
List this matter after four weeks.
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