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Rajasthan High Court - Jaipur

State Of Rajasthan vs Anil Kumar Yadav Son Of Shri Rajaram ... on 1 April, 2019

Bench: Mohammad Rafiq, Goverdhan Bardhar

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 350/2019

                                    State Of Rajasthan
                                                                                                      ----Appellant
                                                                       Versus
                                    Anil Kumar Yadav Son Of Shri Rajaram Yadav By Caste Yadav
                                                                                                    ----Respondent

For Appellant(s) : Mr. C.L. Saini-Additional Advocate General HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 01/04/2019 Learned Additional Advocate General prays for and is granted four weeks time to remove the defect(s), failing which the appeal shall stand dismissed automatically without further reference to the Court.

(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/Dheeraj/32 (Downloaded on 06/06/2021 at 06:52:44 AM) Powered by TCPDF (www.tcpdf.org)