Rajasthan High Court - Jaipur
State Of Rajasthan vs Anil Kumar Yadav Son Of Shri Rajaram ... on 1 April, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 350/2019
State Of Rajasthan
----Appellant
Versus
Anil Kumar Yadav Son Of Shri Rajaram Yadav By Caste Yadav
----Respondent
For Appellant(s) : Mr. C.L. Saini-Additional Advocate General HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 01/04/2019 Learned Additional Advocate General prays for and is granted four weeks time to remove the defect(s), failing which the appeal shall stand dismissed automatically without further reference to the Court.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/Dheeraj/32 (Downloaded on 06/06/2021 at 06:52:44 AM) Powered by TCPDF (www.tcpdf.org)