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State of Andhra Pradesh - Section

Section 33 in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

33. Arrangements at the polling station where ballot boxes are used.

- The Election Officer shall provide at each polling station sufficient number of ballot boxes together with copies of the electoral roll or such part thereof as contains the names of the electors entitled to vote at the station and such other papers, and articles necessary for electors to mark the ballot papers, stationery and forms, as may be necessary. He shall further display in bold and clear manner the name of each candidate, the serial number and the symbol assigned to him and the seat for which the election is held. The Election Officer shall also display a notice specifying the polling area, the electors of which are entitled to vote at that polling station.