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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Biological Diversity Rules, 2004

(2)The Biodiversity Management Committee as constituted under sub-rule (1) shall consist of a Chairperson and not more than six persons nominated by the local body, of whom not less than one-third should be women and not less than 18% should belong to the Scheduled Castes/Scheduled Tribes.