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[Cites 0, Cited by 0] [Section 12B(5)] [Section 12B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12B(5)(a) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(a)determine to the best of its judgement the turnover that has escaped assessment and assess the turnover so determined;