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State of Himachal Pradesh - Section

Section 44 in Himachal Pradesh e-Stamping Rules, 2011

44. Scope for use of e-Stamp Certificate.

- The e-Stamp Certificate shall be used, in addition to Non- Judicial Stamp Paper and impression of Franking Machine, for all kinds of instruments on which stamp duty is payable under the Act and rules made there under.[Chapter-XII [Inserted by Notification No. Rev. Stamp (F) 1/2005-Budget, dated 18.2.2019] Option for obtaining e-Stamp certificate through online mode