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[Cites 0, Cited by 0] [Section 55(24)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(24)(b) in Bihar Factories Rules, 1950

(b)Each closed barrel shall also be equipped with adequate means for holdings open the doors on or covers of the inner and outer cylinder or shell while it is being loaded or unloaded.