Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(5) in The Punjab Nurses Registration Act, 1932 (5)Honorary District Secretary, Trained Nurses Association of India, [Punjab.] [Substituted by Adaptation of Laws Order, 1950, for 'East Punjab'.]
