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Supreme Court - Daily Orders

Sudhir Kumar Singh Bhadauria vs The State Of Uttar Pradesh on 4 January, 2023

Bench: B.R. Gavai, Vikram Nath

     ITEM NO.30                                   COURT NO.8                       SECTION X

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                      No(s).      1107/2022

     SUDHIR KUMAR SINGH BHADAURIA                                                      Petitioner(s)

                                                             VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                                 Respondent(s)

     (FOR ADMISSION and IA No.200443/2022-EXEMPTION FROM FILING O.T. )

     Date : 04-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE VIKRAM NATH


     For Petitioner(s)
                                          Mr. Manish Raghav, AOR
                                          Mr. Rohit Gour, Adv.
                                          Mr. Jugnu Bhati, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to approach jurisdictional High Court.

Permission is granted.

Hence, this writ petition is dismissed as withdrawn with liberty as prayed for.

Signature Not Verified

Digitally signed by
Deepak Singh
Date: 2023.01.04

     (DEEPAK SINGH)
16:58:28 IST
Reason:                                                                           (ANJU KAPOOR)
     COURT MASTER (SH)                                                            COURT MASTER (NSH)