Supreme Court - Daily Orders
Sudhir Kumar Singh Bhadauria vs The State Of Uttar Pradesh on 4 January, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.30 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1107/2022
SUDHIR KUMAR SINGH BHADAURIA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and IA No.200443/2022-EXEMPTION FROM FILING O.T. )
Date : 04-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. Manish Raghav, AOR
Mr. Rohit Gour, Adv.
Mr. Jugnu Bhati, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to approach jurisdictional High Court.
Permission is granted.
Hence, this writ petition is dismissed as withdrawn with liberty as prayed for.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.01.04 (DEEPAK SINGH) 16:58:28 IST Reason: (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)