Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(2) in Maharashtra Homoeopathic Practitioners' Act, 1960 (2)The term of office of an outgoing member shall be deemed to extend to and expire with the day immediately before the day of the first meeting referred to in subsection (1).
