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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(l) in The National Security Guard Rules, 1987

(l)forward to the Judge Attorney(if any) copies of the charge sheet and convening order and an unexpurgated copy of the record or abstract of evidence showing the passages(if any) which have been expurgated in the copy sent to the senior member;