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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013

(7)The transporter shall produce the consignment Note or Bill of Entry, as the case may be, when required by an officer empowered under section 42 of the Act.