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[Cites 0, Cited by 0] [Section 45NB(2)] [Section 45NB] [Entire Act]

Union of India - Subsection

Section 45NB(2)(a) in The Reserve Bank of India Act, 1934

(a)the disclosure by any non-banking financial company, with the previous permission of the Bank, of any information furnished to the Bank under sub-section (1);