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Bombay High Court

Sabda Mahadli Pole (Deceased) Lrs ... vs Madhavrao Gopalrao Kasture And Others on 16 October, 2018

Author: V.L.Achliya

Bench: V.L.Achliya

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD                                                               

                                     933 CIVIL APPLICATION NO. 12894 OF 2018
                                                    IN 
                                             SA/149/1988  

                                    SABDA MAHADLI POLE (DECEASED) L.RS. RAMRAO 
                                    AND ORS.
                                         VERSUS
                                    MADHAVRAO GOPALRAO KASTURE AND ORS.
                                                .....
                                    Mr. Ajinkya Kale h/f Mr. S.B.Talekar, 
                                    Advocate for applicants.
                                    Mr. A.S.Deshmukh, Advocate for R - 1.
                                                .....                               
                                          CORAM: V.L.ACHLIYA, J.                               
                                          DATE    : 16/10/2018
                                                .....                               

                 ORAL ORDER :

1. Leave to amend the application. The amendment be carried out forthwith.

2. Upon considering the submissions advanced, following order is passed.

ORDER Issue notice to the proposed L.Rs. of deceased respondent No. 3-B and 6- B, returnable on 07/12/2018.

[V.L.ACHLIYA] JUDGE KNP/C.A. 12894.2018 in S.A. 149.1988 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 18/10/2018 01:51:37 :::