Bombay High Court
Sabda Mahadli Pole (Deceased) Lrs ... vs Madhavrao Gopalrao Kasture And Others on 16 October, 2018
Author: V.L.Achliya
Bench: V.L.Achliya
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
933 CIVIL APPLICATION NO. 12894 OF 2018
IN
SA/149/1988
SABDA MAHADLI POLE (DECEASED) L.RS. RAMRAO
AND ORS.
VERSUS
MADHAVRAO GOPALRAO KASTURE AND ORS.
.....
Mr. Ajinkya Kale h/f Mr. S.B.Talekar,
Advocate for applicants.
Mr. A.S.Deshmukh, Advocate for R - 1.
.....
CORAM: V.L.ACHLIYA, J.
DATE : 16/10/2018
.....
ORAL ORDER :
1. Leave to amend the application. The amendment be carried out forthwith.
2. Upon considering the submissions advanced, following order is passed.
ORDER Issue notice to the proposed L.Rs. of deceased respondent No. 3-B and 6- B, returnable on 07/12/2018.
[V.L.ACHLIYA] JUDGE KNP/C.A. 12894.2018 in S.A. 149.1988 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 18/10/2018 01:51:37 :::