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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(3)Without prejudice to the provisions of sub-sections (1) and (2), the. Regional Fire Officer or the Chief fire officer, as the case may be, shall for their jurisdiction, be the head of the office.