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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(1)(e) in Gujarat Prohibition Act, 1949

(e)[ if the licence, permit, pass or authorisation has been obtained through wilful misrepresentation or fraud.] [This clause was inserted, by Bombay 22 of 1969, Section 38(a)(iii).]