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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(4) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(4)When renewal application is submitted to the Licensing Authority and till renewed Licence is received, the acknowledgement given by the Licensing Authority shall be treated as Licence by inspecting officers