Supreme Court - Daily Orders
Mona Mahesh Bhojani vs Income Tax Officer Ward 5(3)(4) ... on 11 September, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.39 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22723/2017
(Arising out of impugned final judgment and order dated 10-07-2017
in SCA No. 12152/2017 passed by the High Court of Gujarat at
Ahmedabad)
MONA MAHESH BHOJANI Petitioner(s)
VERSUS
INCOME TAX OFFICER WARD 5(3)(4) AHMMEDABAD Respondent(s)
(FOR ADMISSION)
Date : 11-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sameer Singh,Adv.
Mr. Katen Shah,Adv.
Dr. Sanjay Gupta,Adv.
Dr. Sushil Balwada, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.09.12
17:26:19 IST
Reason: