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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2)(m) in Administration of Evacuee Property Act, 1950

(m)the form in which any notice under this Act may be issued, the manner of this service and publication and the form in which any demand may be made by the Custodian ;