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State of Odisha - Section

Section 10 in The Orissa Grama Rakshi Rules, 1969

10.

The [Superintendent of police of the district] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] shall consider the applications and appoint the candidates whom he considers suitable for the Beat and the [Sub-divisional Police-officer] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] if so authorised by the [Superintendent of Police of the district] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] with the approval of the [Director-General and Inspector-General of Police] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] may also exercise within their respective jurisdiction powers for appointment of suitable qualified candidates and to conduct such further enquiry or hold such test as they may deem necessary for selecting such candidates. Each appointment shall be entered in the District Order Book in Form I.