Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Bengal Presidency - Subsection Section 45(b) in Bengal Excise Act, 1909 (b)transfer the unexpired portion of the grant, at the risk and loss of the said person, to any other person.
