Delhi High Court - Orders
Manmeet Singh Gulati vs Foreign Investment Promotion Board ... on 17 October, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2328/2017 & CM APPL. 9969/2017(Stay)
MANMEET SINGH GULATI ..... Petitioner
Through: Mr. Rishab Joshi, Adv.
versus
FOREIGN INVESTMENT PROMOTION BOARD (FIPB)
..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC for R-
1.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 17.10.2022 Learned counsel for the petitioner prays for and is granted liberty to withdraw the writ petition.
The writ petition along with the pending application stands dismissed as withdrawn.
YASHWANT VARMA, J.
OCTOBER 17, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:18.10.2022 18:22:01