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State of Madhya Pradesh - Section

Section 59 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

59. Verification of security and other investments.

- The amount of every security and other investment shall be verified annually :
(a)by the Secretary as soon as practicable after the close of year and a certificate of verification recorded in the register of investments; and
(b)by the auditing officers and officials at the time of audit.