Rajasthan High Court - Jodhpur
Iase (Deemed To Be University) vs The State Of Rajasthan on 20 October, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14353/2022
Iase (Deemed To Be University)
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ratan Ram
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 20/10/2022 Issue notice of the writ petition as well as stay application, returnable on 10/11/2022.
In addition to service upon the respondents, learned counsel for the petitioner is directed to supply a copy of writ petition to Mr. Himanshu Shrimali, Advocate, who will complete his instructions on or before the next date of hearing.
List the matter on 10/11/2022, as prayed.
(VINIT KUMAR MATHUR),J 292-AnilSingh/-
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