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Bengal Presidency - Section
Section 380 in Police Regulations, Bengal , 1943
380. Khatian inspection register.
- A list of all cognizable cases in which a first information is used shall be kept in chronological order in B.P. Form No. 69. The following instructions shall be noted :-Column 1. - The First Information Report shall be entered serially for each month, the different columns being entered according as different materials are received at the various stages of the case.Column 3. - Cattle thefts shall be distinguished by writing the letters "C.T." in red ink in this column. The value of property shall be noted as per amount accepted by the Magistrate. In cases of refused investigation, the value shall be ordinarily that reported by the complainant, but the opinion of the Court, if expressed, shall be followed.Column 20. - These shall be written in red ink in respect of entries concerning foreign convicts or suspects.Column 22. - The Inspector, while inspecting the police-station, shall note in this column the period for which the record of the case is to be preserved.Column 23. - Court's comments, if any, shall be entered. Cases in which Magistrate differs from the finding of police shall also be entered in this column.The station statistics for the District Police shall be complied in B.P. Form No. 70 and for the Railway Police in B.P. Form No. 71.Note. - The following particulars shall be written up on the inside surface of the stiff front cover of each volume of the khatian inspection register (B.P. Form No. 69) :-| Police-station : | Area : | Population : |
| Sanctioned strength : | Actual strength ; | |
| Sub-Inspectors ; | Sub-Inspectors ; | |
| Assistant Sub-Inspectors : | Assistant Sub-Inspectors : | |
| Constables : | Constables : |