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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Puducherry - Subsection

Section 16(1) in Puducherry School Education Act, 1987

(1)The management of every aided school shall furnish to the appropriate authority, initially, at the time of grant of aid and thereafter annually, a statement containing a list of school property together with such particulars as may be prescribed.