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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(5)(f) in The Coal Mines Regulations, 2017

(f)ensure that the stop-blocks, runway switches and other safety devices are fixed and used as required under the regulations, drag or back-stays are provided and regularly used behind tubs ascending inclines and that a sufficient supply of suitable sprags is provided where tubs are loaded on a gradient or lowered down a gradient by hand;