Section 4(o) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
(o)"Pay" means the amount drawn monthly by an officer or an employee as:-(i)the pay which has been sanctioned for the post held by him substantively or in an officiating capacity or to which he is entitled by reason of his position in a cadre; and includes(ii)Special pay and personal pay;(iii)any other emoluments which may be specially classed as pay by Punjab Government from time to time;
