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[Cites 0, Cited by 0] [Section 85E(1)] [Section 85E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85E(1)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)additional information in Annexure 1 to Rehabilitation Grant Form 3, along with the copy of the deed relating to the creation of waqf, trust or endowments in case the debtor-intermediary is a waqf, trust or endowment.